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[Cites 0, Cited by 0] [Section 111(6)] [Section 111] [Entire Act]

Union of India - Subsection

Section 111(6)(b) in The Coal Mines Regulations, 2017

(b)if the distance between the centers of adjacent pillar is not smaller than that specified in the table under sub-regulation (4), the pillars shall not be so reduced as to render such distance smaller than -
(i)the distance so specified; or
(ii)any distance required in this behalf by the Chief Inspector; and