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[Cites 0, Cited by 0] [Section 239(1)] [Section 239] [Entire Act]

State of Odisha - Subsection

Section 239(1)(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)a register of overtime in Form-XXII annexed to these rules for recording therein the number of hours of and the wages paid for overtime work, if any.