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[Cites 0, Cited by 0] [Section 2(1A)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1A)(ix) in The Kerala Money-Lenders Act, 1958

(ix)the National Bank for Agriculture and Rural Development established under the National Bank for Agriculture and Rural Development Act, 1981 (Central Act 61 of 1981);