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[Cites 0, Cited by 0] [Section 64ULA] [Entire Act]

Union of India - Subsection

Section 64ULA(2) in The Insurance Act, 1938

(2)The Authority shall, in consultation with the Central Government, prepare a scheme for the existing employees of the Tariff Advisory Committee on its dissolution, keeping in view the interests of such employees on such terms and conditions as it may, by order, determine.