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State of Odisha - Section

Section 8 in The Orissa Rationalization of Personnel Rules, 2007

8. Redeployment within the same Department.

- The administrative department on receipt of said list of surplus employees shall redeploy them within the department where considered necessary upon an assessment of manpower needs in the department. It shall also submit the list of redeployed surplus employees to the General Administration Department in the format prescribed in Appendix-3.C. Compilation of details of Surplus Employees by General Administration Department