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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(8)(b) in The Himachal Pradesh, Registration of Money-Lenders' Act, 1976

(b)a deposit of money or other property in a Post Office Savings Bank, or any other Bank, or with a company, or with a co-operative society, or with any employer, as security from his employees;