Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(5) in Biju Patnaik University of Technology Act, 2002

(5)The auditors shall also report on any other matter relating to the accounts of the University as may be required by the Government.