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[Cites 0, Cited by 0] [Section 66(14)] [Section 66] [Entire Act]

NCT Delhi - Subsection

Section 66(14)(a) in The Delhi Excise Rules, 2010

(a)licence in Form L-23 shall be granted on the basis of dependency certificate issued by the Area Manager of the Canteen Stores Department, Delhi for sale of Indian Liquor and Foreign Liquor only in military unit;