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[Cites 0, Cited by 0] [Section 420(1)] [Section 420] [Entire Act]

State of Odisha - Subsection

Section 420(1)(a) in The Orissa Municipal Corporation Act, 2003

(a)determine the name by which any street shall be known and shall cause to be put or painted on a conspicuous part of any house wall or place or near each and, corner or entrance to every street, the name so determined; and