Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37B(1)] [Section 37B] [Entire Act] Union of India - Subsection Section 37B(1)(iv) in The Coal Mines Provident Fund Scheme (iv)[ Ledger, in duplicate, in respect of each member for currency period commencing from the 1st April, I 988 onwards in Form 'YY'.] [Inserted vide G.S.R. No. 97 dated 13.2.88.]