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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Telangana - Subsection

Section 25(2)(b) in Telangana Oil Palm (Regulation of Production and Processing) Act, 1993

(b)as to the plucking, collection and delivery of the Oil Palm FFBs by the growers or as the case may be, by the companies and the prescription of collection centres by the Oil Palm Commissioner.