Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87C(1)] [Section 87C] [Entire Act] Securities And Exchange Board Of India - Subsection Section 87C(1)(i) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015 (i)the listed security receipts are valued at the end of each quarter i.e. as on March 31, June 30, September 30 and December 31 of every year;