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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Himachal Pradesh - Subsection

Section 22(2)(b) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

(b)the condition to be inserted in licences to be granted to nurseryman and the form of such applications and licences;