Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 277B] [Entire Act] State of Rajasthan - Subsection Section 277B(ii) in Rajasthan Panchayati Raj Rules, 1996 (ii)the syllabus for competitive examination for direct recruitment to the posts of Village level workers and Clerk Grade-II shall be as determined by the State Government from time to time;
