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State of Goa - Section

Section 449 in Goa Prisons Rules, 2006

449. Welfare of Staff and their families.

- Welfare of the Staff and their families will be looked after by the Inspector General, by setting up a Staff Welfare Fund and a Staff Welfare Committee under his direction and control. He shall also take all other measures like providing rent-free residential quarters and free medical treatment to the staff and their families, which may be necessary for their welfare.