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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

State of Himachal Pradesh - Subsection

Section 100(2)(a) in The Himachal Pradesh Panchayati Raj Act, 1994

(a)with the previous approval of the Government, a tax on persons carrying on any profession, trade, calling and employment other than agriculture in the Sabha area; provided such tax has not been levied in the Sabha area by any other local authority under any law for the time being in force;