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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(j) in The India-Malaysia Comprehensive Economic Cooperation Agreement (Bilateral Safeguard Measures) Rules, 2017

(j)"Trade Agreement" means the Comprehensive Economic Cooperation Agreement between the Government of the Republic of India and the Government of Malaysia.