Section 8(3)(ii) in The University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997

[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

(ii)The competent authority may, at its discretion, fill any seat which may remain unfilled in five per cent NRI quota in any academic year.

Legal Document View