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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(2)(b) in Life Insurance Corporation of India (Staff) Regulations, 1960

(b)determining the salary and allowance for the period of suspension to be paid to an employee on his reinstatement or determining whether or not such period shall be treated as period spent on duty for any purpose,shall lie to the authority to whom an appeal against an order imposing upon him the penalty of dismissal from service would lie.