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State of Goa - Section

Section 202 in Goa Prisons Rules, 2006

202. Literacy classes and supply of stationery.

(1)Literacy classes - During the time fixed in the evening, literacy classes may be conducted by the paid teacher and literate prisoners selected by the Superintendent for this purpose.
(2)Supply of stationery.- Slates, pencils and other writing material may be supplied to prisoners at the Superintendent's direction either at Government or at the prisoner's expense as may be considered proper in each case.
(3)Supply of notebooks etc., to Class I prisoners - The Superintendent may arrange to supply notebooks and exercise books to Class I prisoners at their cost.