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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(e) in The M.P. Borstal Rules, 1960

(e)The Superintendent shall personally supervise the kind of work which each inmate is called upon to perform. Articles manufactured in a Borstal Institution shall be sold at market rates and the proceeds shall be credited to Government. All inmates, provided they are medically fit shall be required to labour for 7½ hours every working day. The day's programmed for ordinary, star and special star grades shall be as follows :