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[Cites 0, Cited by 1] [Section 28] [Entire Act]

State of Goa - Subsection

Section 28(3) in The Goa Command Area Development Act, 1997

(3)On the publication of the notification under sub-section (2), no person shall grow any such crops as is prohibited by the notification on any land under such "irrigation" system and no person shall sow or plant any other crop at any period or allow such crop to remain beyond the duration specified in respect thereof in such notification.Chapter - IX