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State of Odisha - Section
Section 36 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
36. Lifting & Carrying of Excessive Weight.
- An employer shall ensure at a construction site of a building or other construction work that-| Person | Max Weight Load |
| Adult man | 55 Kg |
| Adult woman | 30 Kg |
| Adolescent-male | 30 Kg |
| Adolescent-female | 20 Kg |
| Unless aided by any other building worker or a mechanicaldevice. |