Rajasthan High Court - Jaipur
Appolo Animal Medical Group Trust ... vs Assistant Commissioner -Ist on 24 May, 2019
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 9327/2019
Appolo Animal Medical Group Trust Jamdoli, Agra Road, Jaipur.
----Petitioner
Versus
Assistant Commissioner -Ist
----Respondent
For Petitioner(s) : Mr. G.P. Sharma For Respondent(s) :
HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 24/05/2019 Heard.
Issue notice on writ as well as on stay application, returnable on 4th July, 2019.
Learned counsel for the petitioner would deposit process fee and take out notice for service on the non-petitioners.
Steps be taken within a week.
In the meanwhile and till the next date, effect and operation of the impugned order dated 7th June, 2013 so also further proceedings on an application under Section 24 of the Rajasthan Public Trust Act, 1959, involved herein, shall remain stayed.
(VEERENDR SINGH SIRADHANA),J Pcg/92 (Downloaded on 29/06/2019 at 04:00:38 AM) Powered by TCPDF (www.tcpdf.org)