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Rajasthan High Court - Jaipur

Appolo Animal Medical Group Trust ... vs Assistant Commissioner -Ist on 24 May, 2019

Author: Veerendr Singh Siradhana

Bench: Veerendr Singh Siradhana

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 9327/2019

                                    Appolo Animal Medical Group Trust Jamdoli, Agra Road, Jaipur.
                                                                                                        ----Petitioner
                                                                         Versus
                                    Assistant Commissioner -Ist
                                                                                                      ----Respondent

For Petitioner(s) : Mr. G.P. Sharma For Respondent(s) :

HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 24/05/2019 Heard.
Issue notice on writ as well as on stay application, returnable on 4th July, 2019.
Learned counsel for the petitioner would deposit process fee and take out notice for service on the non-petitioners.
Steps be taken within a week.
In the meanwhile and till the next date, effect and operation of the impugned order dated 7th June, 2013 so also further proceedings on an application under Section 24 of the Rajasthan Public Trust Act, 1959, involved herein, shall remain stayed.
(VEERENDR SINGH SIRADHANA),J Pcg/92 (Downloaded on 29/06/2019 at 04:00:38 AM) Powered by TCPDF (www.tcpdf.org)