Section 31(1)(i) in The National Security Guard Rules, 1987

[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

(i)an offence under section 15 or clause (a) or clause (b) of section 16 or section 17 or section 20 or sub-section (1) of section 21

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