Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Nagaland - Subsection Section 24(g) in Nagaland Forest Act, 1968 (g)poisons water or in contravention of any rules made by the State Government, hunts, shoots, fishes or sets traps or snares,
