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State of Uttar Pradesh - Section

Section 7 in The U.P. Board of Revenue Office, Class IV Service Rules, 1973

7. Reservation.

- Reservation for the members of Scheduled Castes and Scheduled Tribes, disabled and demobilised Army Personnel, dependents of freedom fighters and physically handicapped persons, shall be in accordance with the orders for reservation in force at the time of recruitment.(A copy of the orders in force at the time of promulgation of these rules will be found in Appendix 'B').