Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 24 in Telangana Khadi and Village Industries Board Act, 1958

24. Returns and Reports.

- The Board shall furnish to the Government such returns, accounts and other information with respect to its fund or its activities as the Government may require.