Calcutta High Court
India Power Corporation Limited ... vs Securities And Exchange Board Of India on 21 June, 2023
Author: Soumen Sen
Bench: Soumen Sen
OD-9
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
APOT/132/2023
with
CP/206/2012
IA No.ACO/1/2023
INDIA POWER CORPORATION LIMITED FORMERLY KNOWN AS DPSC LIMITED
VERSUS
SECURITIES AND EXCHANGE BOARD OF INDIA
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
AND The Hon'ble JUSTICE UDAY KUMAR Date : 21st June, 2023.
Appearance:
Mr. D.N. Sharma, Adv. Mr. Saptarshi Mandal, Adv.
...for the appellant.
Mr. Anuj Singh, Adv.
Mr. Soumalya Ganguli, Adv.
...for the power trust.
Mr. P.K. Dutt, Adv.
Mr. S.K. Dutt, Adv.
Mr. S. Banerjee, Adv.
...for SEBI.
The Court : Due to personal difficulties of one of us (Soumen Sen, J.), this matter is released from our list and be placed before the Hon'ble The Chief Justice for assignment.
[SOUMEN SEN, J.] [UDAY KUMAR, J.] s.pal