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Calcutta High Court

India Power Corporation Limited ... vs Securities And Exchange Board Of India on 21 June, 2023

Author: Soumen Sen

Bench: Soumen Sen

OD-9
                        IN THE HIGH COURT AT CALCUTTA
                            Civil Appellate Jurisdiction
                                  ORIGINAL SIDE

                                  APOT/132/2023
                                        with
                                    CP/206/2012
                                 IA No.ACO/1/2023

  INDIA POWER CORPORATION LIMITED FORMERLY KNOWN AS DPSC LIMITED
                              VERSUS
              SECURITIES AND EXCHANGE BOARD OF INDIA

BEFORE:
The Hon'ble JUSTICE SOUMEN SEN

AND The Hon'ble JUSTICE UDAY KUMAR Date : 21st June, 2023.

Appearance:

Mr. D.N. Sharma, Adv. Mr. Saptarshi Mandal, Adv.
...for the appellant.
Mr. Anuj Singh, Adv.
Mr. Soumalya Ganguli, Adv.
...for the power trust.
Mr. P.K. Dutt, Adv.
Mr. S.K. Dutt, Adv.
Mr. S. Banerjee, Adv.
...for SEBI.
The Court : Due to personal difficulties of one of us (Soumen Sen, J.), this matter is released from our list and be placed before the Hon'ble The Chief Justice for assignment.
[SOUMEN SEN, J.] [UDAY KUMAR, J.] s.pal