Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Rajasthan - Subsection Section 56(b) in The Rajasthan Agricultural Produce Markets Rules, 1963 (b)any area, including all land with the buildings thereon, within such distance of the market yard, as it thinks fit, to be a market proper:
