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[Cites 0, Cited by 0] [Section 6(13)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(13)(c) in Tamil Nadu Fire Service Rules, 1990

(c)He shall, when necessary, work as a Fireman Driver. He may be posted on duty during day or night watches at the discretion of the Station Fire Officer.