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[Cites 0, Cited by 0] [Section 6D(3)] [Section 6D] [Entire Act]

State of Goa - Subsection

Section 6D(3)(a) in The Goa Entertainment Tax Act, 1964

(a)In the case of an order passed in appeal by the appellate authority under sub- -section (2), a second appeal shall lie to the Tribunal within sixty days of the date of passing of the order.