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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(7) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(7)University Librarian. - He shall be responsible for the maintenance and management of the University Library to guide and coordinate the working in the libraries of the various constituent units of the University, to prepare the annual estimate of operational and developmental requirements of all the various libraries of the University for incorporation in the budget estimates.