Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 30 in Rajasthan Lunacy Rules, 1962 30. Letters to and from inmates - All letters to and from inmates must pass through the hands of the Superintendent, who will decide whether they should be delivered to the parties concerned.
