Section 1 in The Coimbatore City Municipal Corporation Service Rules, 1987
1. Scope of the General Rules. - The rules in this Part shall apply to Classes I to IV of the Corporation Establishment specified in section 106 of the Act and to the holders of every post, whether temporary or permanent in any Class or Category of each sendee.
Explanation. - If any doubt arises as to whether these rules shall apply to any person or not, in a particular Class or Category of the service, the matter shall be referred to the Government whose decision shall be final.
