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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(1)(b) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(b)all moneys borrowed by the Pradhikaran from sources other than State or Central Governments, by way of loans or debentures;