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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(5) in The West Bengal Factories Rules, 1958

(5)At such visits the Certifying Surgeon shall examine the persons employed in such processes and shall record the results of his examination in a register known as the Health register which shall be kept in Form No. 17 by the factory manager and produced to the certifying Surgeon in each visit.