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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(2) in The Punjab Lokpal Act, 1996

(2)When the Lokpal is to make any inquiry under sub-section (1), the Lokpal shall exercise the same plowers and discharge the same functions as he would in the case of any inquiry made on a complaint under this Act and the provisions of this Act shall apply accordingly.