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State of Karnataka - Section

Section 30 in The Karnataka Civil Courts Act, 1964

30. Substitution of the expression “Civil Judge” and “Munsiff” for other expressions in certain laws in force.—

In any law or rule, notification or order in force, for the expressions in column (1) below, the expressions in the corresponding entry in column (2) shall be substituted:—
Column (1) Column (2)
Civil Judge (Senior Division) Civil Judge
Subordinate Judge Civil Judge
Civil Judge (Junior Division) Munsiff
District Munsiff Munsiff