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State of Karnataka - Section
Section 30 in The Karnataka Civil Courts Act, 1964
30. Substitution of the expression “Civil Judge” and “Munsiff” for other expressions in certain laws in force.—
In any law or rule, notification or order in force, for the expressions in column (1) below, the expressions in the corresponding entry in column (2) shall be substituted:—| Column (1) | Column (2) |
|---|---|
| Civil Judge (Senior Division) | Civil Judge |
| Subordinate Judge | Civil Judge |
| Civil Judge (Junior Division) | Munsiff |
| District Munsiff | Munsiff |