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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(3) in The Jammu and Kashmir Prevention of Defacement of Property Act, 1985

(3)[ It shall come into force on such date as the Government may by notification in the Government Gazette, appoint.] [Enforced by SRO. No. 233 dated 20-3-86 w.e.f. 21-3-1986.]