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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(h) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

(h)"Large Scale Furniture Unit" means an industrial unit manufacturing furniture using round logs and all types of machinery including band saw or re-saw or both, above the capacity of five Horse Power;