Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Assam - Subsection

Section 111(c) in Instructions Relating to Liquor

(c)Those who have anything to do with the trial of Excise cases, i.e., Extra Assistant Commissioners exercising Magisterial powers.