Section 22 in Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955.
22. Devolution of interest in compensation:.
- Where it is alleged that the interest of any person entitled to receive payment of any portion of the compensation has devolved on any other person or persons, whether by act of parties or by operation of law, the Collector shall determine whether there has been any devolution of the interest and, if so, on whom.
