Madhya Pradesh High Court
Baijnath Prasad Pali vs Mahakoshal Nurses Registration ... on 4 July, 2017
CONC-876-2017
(BAIJNATH PRASAD PALI Vs MAHAKOSHAL NURSES REGISTRATION COUNCIL, BHOPAL)
04-07-2017
Shri Ram Gopal Rai, learned counsel for the petitioner.
Issue notice to the respondents on payment of PF within
seven days by RAD as well as by ordinary mode, returnable within three weeks.
List this matter after three weeks.
(NANDITA DUBEY) JUDGE VS