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Madhya Pradesh High Court

Baijnath Prasad Pali vs Mahakoshal Nurses Registration ... on 4 July, 2017

                          CONC-876-2017
 (BAIJNATH PRASAD PALI Vs MAHAKOSHAL NURSES REGISTRATION COUNCIL, BHOPAL)


04-07-2017

      Shri Ram Gopal Rai, learned counsel for the petitioner.
      Issue notice to the respondents on payment of PF within

seven days by RAD as well as by ordinary mode, returnable within three weeks.

List this matter after three weeks.

(NANDITA DUBEY) JUDGE VS