Delhi High Court - Orders
Interdigital Technology Corporation & ... vs Xiaomi Corporation & Ors on 9 December, 2020
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~16 & 17 (original side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ I.A. 6440/2020 in CS(COMM) 295/2020
INTERDIGITAL TECHNOLOGY CORPORATION
& ORS. ..... Plaintiffs
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola, Ms. Manisha
Singh and Ms. Pallavi Bhatnagar, Advs.
versus
XIAOMI CORPORATION & ORS. ..... Defendants
Through: Mr. Saikrishna Rajagopal, Mr.
Siddharth Chopra, Ms. Sneha Jain, Ms.
Garima Sahney, Ms. Stuti Dhyani, Ms.
Charu Grover, Ms. Anu Paarcha, Mr. Vivek
Ayyagari, Dr. Victor Vaibhav Tandon, Mr.
Arjun Gadhoke, Mr. Avijit Kumar, Mr.
Aniruddh Bhatia, Ms. Pritha Suri and Ms.
Chanan Parwani, Advs.
+ IA 6446/2020 in CS(COMM) 296/2020
INTERDIGITAL VC HOLDINGS INC & ORS ...... Plaintiffs
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola, Ms. Manisha
Singh and Ms. Pallavi Bhatnagar, Advs.
versus
XIAOMI CORPORATION & ORS. ..... Defendants
Through: Mr. Saikrishna Rajagopal, Mr.
Siddharth Chopra, Ms. Sneha Jain, Ms.
Garima Sahney, Ms. Stuti Dhyani, Ms.
Charu Grover, Ms. Anu Paarcha, Mr. Vivek
Ayyagari, Dr. Victor Vaibhav Tandon, Mr.
Arjun Gadhoke, Mr. Avijit Kumar, Mr.
Aniruddh Bhatia, Ms. Pritha Suri and Ms.
Chanan Parwani, Advs.
Signature Not Verified
Digitally Signed By:SUNIL
SINGH NEGI CS(COMM) 295/2020 & CS(COMM) 296/2020 Page 1 of 2
Signing Date:12.12.2020
10:09:11
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 09.12.2020 (Video-Conferencing)
1. Mr. Saikrishna Rajagopal's argument have commenced.
2. Renotify for further submissions of Mr. Saikrishna Rajagopal on 14th December, 2020 as "part-heard" at the end of the Board subject to earlier part-heard matters if any.
C. HARI SHANKAR, J.
DECEMBER 9, 2020 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CS(COMM) 295/2020 & CS(COMM) 296/2020 Page 2 of 2 Signing Date:12.12.2020 10:09:11