Calcutta High Court (Appellete Side)
Premier Nirman Pvt. Ltd. And Anr vs Siliguri Jalpaiguri Development ... on 17 March, 2016
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1 3 17.03. CPAN 2154 of 2013 ns 2016 In FMA 3985 of 2014 Premier Nirman Pvt. Ltd. and anr.
Versus Siliguri Jalpaiguri Development Authority and Ors.
Mr. Mainak Bose, Mr. Deepnath Roy, Mr. Sachin Shukla, Ms. Sweta Gandhi ....... For the petitioners.
Mr. Hirak Mitra, Sr. Adv., Mr. P. S. Basu, Mr. Satyajit Talukdar ... for alleged contemnors.
Siliguri Jalpaiguri Development Authority hands up with a cheque of Rs.37,70,902/- in favour of the petitioners in terms of our direction dated 10.03.2016.
Having regard to the compliance of the same, we drop the present proceedings reserving liberty to the complainants/petitioners to seek revival of the petition if an occasion arises.
( Manjula Chellur, Chief Justice ) 2 ( Joymalya Bagchi, J. )