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Madhya Pradesh High Court

Gwalior Advertisers Assotiation Thr vs The State Of Madhya Pradesh Thr on 20 June, 2017

                            WP-2891-2017
 (GWALIOR ADVERTISERS ASSOTIATION THR Vs THE STATE OF MADHYA PRADESH THR)


20-06-2017

      Shri Pawan Dwivedi, learned counsel for the petitioner.
      Shri Praveen Newaskar, learned Govt. Advocate for the
respondents/State.

Shri P.D. Bidua, learned counsel for the respondent No. 3/Corporation.

Counsel for the respondents No. 3/Corporation prays for and is granted ten days' time to file reply.

List this case after ten days.

Interim relief granted earlier shall continue till next date of hearing.




  (SHEEL NAGU)                              (S.A. DHARMADHIKARI)
     JUDGE                                            JUDGE




(LJ*)