Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(4) in The Nathdwara Temple Act, 1959 (4)The State Government may fix the remuneration of the person so appointed and the same shall be paid from out of the temple funds.
