Delhi High Court - Orders
The Commissioner Of Income Tax ... vs Iilm Foundation on 29 January, 2019
Bench: S. Ravindra Bhat, Prateek Jalan
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 454/2018
THE COMMISSIONER OF INCOME TAX -EXEMPTION
..... Appellant
Through : Sh. Ruchir Bhatia, Sr. Standing
Counsel.
versus
IILM FOUNDATION
..... Respondent
Through : None.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 29.01.2019 Hon'ble Division Bench did not assemble. List on 13.05.2019.
By order DEPUTY REGISTRAR-CUM-
COURT MASTER JANUARY 29, 2019/ajk