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Delhi High Court - Orders

The Commissioner Of Income Tax ... vs Iilm Foundation on 29 January, 2019

Bench: S. Ravindra Bhat, Prateek Jalan

$~34
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      ITA 454/2018
       THE COMMISSIONER OF INCOME TAX -EXEMPTION
                                                         ..... Appellant
                        Through : Sh. Ruchir Bhatia, Sr. Standing
                        Counsel.

                        versus

       IILM FOUNDATION
                                                       ..... Respondent
                        Through : None.

       CORAM:
       HON'BLE MR. JUSTICE S. RAVINDRA BHAT
       HON'BLE MR. JUSTICE PRATEEK JALAN

                        ORDER

% 29.01.2019 Hon'ble Division Bench did not assemble. List on 13.05.2019.

By order DEPUTY REGISTRAR-CUM-

COURT MASTER JANUARY 29, 2019/ajk