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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Bihar - Subsection

Section 59(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(c)in use of every electric winch a building or other construction worker is not permitted to transfer, alter or adjust electric control circuits in case of any defect in such winch;